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State of Gujarat - Section

Section 3 in Gujarat Panchayats (Amendment) Act, 1962

3. Amendment of section 2 Guj. VI of 1962.- In section 2 of the principal Act,-

(a)in clause (3) after the word "buffaloes" the word "horses" shall be inserted; and
(b)in clause (23) the words "of which the relevant figures have been published" shall he deleted.