Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] NCT Delhi - Subsection Section 47(5) in The Delhi Excise Rules, 2010 (5)(a)No person other than a Government servant on duty shall enter the bidding area, unless he is allowed entry by the Presiding Officer;(b)only one person intending to bid on behalf of any person or firm shall be allowed to enter the bidding area.
