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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(e) in The Rajasthan Land Revenue (Allotment, Conversion & Regularisation of Agricultural Land for Residential, Commercial and Public Utility Purposes in Urban Areas) Rules, 1981

(e)[x x x] [Deleted by G.S.R. 5. Dated 4-4-94; published in Rajasthan Gazette Extraordinary Part 4(Ga)(i), Dated 13-4-94, page 7.]