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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Andhra Pradesh - Subsection

Section 52(6) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Conduct of Election) Rules, 1965

(6)The packets shall be accompanied by a statement in a separate cover in form XVI, made by the Presiding Officer, showing the number of ballot papers in the ballot boxes, unused, spoilt and tendered ballot papers. [x x x x]