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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(iii) in Bihar Collection of Statistics (Work-stoppages resulting from Industrial and Labour Disputes) Rules, 1973

(iii)"Industry" means any kind of economic activity and includes agriculture, forestry, hunting and fishing, mining and quarrying manufacturing, construction, electricity, gas, water and sanitary services, commerce, transport, storage and communication, services such as community and business services (including education, medical and health services, legal services) recreation services, personal services and others;