Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Central Provinces And Berar - Subsection Section 5(a) in C. P. and Berar General Clauses Act, 1914 (a)revive anything not in force or existing at the time at which the repeal takes effect; or
