Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Gujarat - Subsection Section 33(vii) in The Maharaja Sayajirao University of Baroda Act, 1949 (vii)[ Conduct of examinations and other tests;] [This clause was substituted for the original, by Bombay 52 of 1950, Section 24 (d).]
