Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act] Bombay Presidency - Subsection Section 3(1)(a) in Greater Bombay Laws and the Bombay High Court (Declaration of Limits) Act, 1945 (a)of any enactment relating to any of the matters enumerated in Lists II and III in the Seventh Schedule to the Constitution, or