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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(4) in The Board of the Trust Regulations, 2001

(4)[ The granting authority may either grant registration or refuse registration on the basis of the facts and circumstances of each case and record reasons in writing therefor.] [Substituted by Notification No. F. No. 184/NT Rules/Regulations/2015-16, dated 9.7.2018 (w.e.f. 3.8.2001).]