Supreme Court - Daily Orders
Dr. Premachandran Keezhoth vs The Chancellor on 4 April, 2022
Bench: S. Abdul Nazeer, Vikram Nath
ITEM NO.16 COURT NO.7 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4347/2022
(Arising out of impugned final judgment and order dated 23-02-2022
in WA No. 1698/2021 passed by the High Court of Kerala at
Ernakulam)
DR. PREMACHANDRAN KEEZHOTH & ANR. Petitioner(s)
VERSUS
THE CHANCELLOR, KANNUR UNIVERSITY & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.35569/2022-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 04-04-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE VIKRAM NATH
For Petitioner(s) Mr. Dama Seshadri Naidu,Adv.
Mr. M. P. Vinod, AOR
Mr. Atul Shankar Vindo,Adv.
Ms. Shivali Chaudhary,Adv.
Mr. Poornachandiran R.,Adv.
Mr. Siddharth Chapalgaonkar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(ANITA MALHOTRA) (KAMLESH RAWAT) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Anita Malhotra Date: 2022.04.05 16:41:06 IST Reason: