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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Meghalaya - Subsection

Section 6(1)(k) in The Meghalaya Subsidiary Force Act, 1971

(k)to perform such other duties as are specified under other provisions of this Act and as the Government may, from time to time, by general or special order specify in this behalf.