Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of Rajasthan - Subsection

Section 96(b) in The Rajasthan District Boards Act, 1954

(b)the planting and preservation of trees on the sides of public roads maintained from out of the District Fund and on other public grounds;