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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2) in The U.P. Entertainments and Betting Tax Rules, 1981

(2)[ Tickets for different shows to be held on the same day and tickets for different classes in the same show shall be in different colours and each kind of ticket shall bear separate serial numbers starting from number 1 and ending at 1,00,000. Each ticket book shall contain 500 tickets but the defence personnel, child, concession and complimentary ticket books may contain only 200 tickets :Provided that where the sale of tickets is computerised the Commissioner may determine such different process of sale of tickets and form of tickets as he deems fit.] [Substituted by Notification No. 1031/XI-Ka-Ni.-6-2005 dated 15.6.2005, published in the U.P. Gazette Extraordinary, Part 4, Section (Kha), dated 15.6.2005.]