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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(2) in The Punjab Town Improvement (Utilisation of Land and Allotment of Plots) Rules, 1983

(2)The reserve sale price in respect of the multi-storeyed houses shall be the estimated cost of such houses to be determined by the Trust keeping in view the cost of the houses plus the reserve price of the land.