Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

State Consumer Disputes Redressal Commission

U P Coparative Faderation vs Rama Nand Singh on 24 April, 2017

  	 Cause Title/Judgement-Entry 	    	       STATE CONSUMER DISPUTES REDRESSAL COMMISSION, UP  C-1 Vikrant Khand 1 (Near Shaheed Path), Gomti Nagar Lucknow-226010             First Appeal No. A/2003/688  (Arisen out of Order Dated  in Case No.  of District Jaunpur)             1. U P Coparative Faderation  Junpur ...........Appellant(s)   Versus      1. Rama Nand Singh  Junpur ...........Respondent(s)       	    BEFORE:      HON'BLE MR. Udai Shanker Awasthi PRESIDING MEMBER          For the Appellant:  For the Respondent:    Dated : 24 Apr 2017    	     Final Order / Judgement    

अपील सं0 688/2003 यू0पी0 कोआपरेटिव फेडरेशन बनाम रामानंद सिंह व अन्‍य 25/08/2017                    पत्रावली प्रस्‍तुत हुई। प्रत्‍यर्थी पर नोटिस की तामील हेतु पैरवी अपीलार्थी द्वारा नहीं की जा रही है। जबकि इस प्रयोजन हेतु अपीलार्थी को कई बार निर्देशित किया जा चुका है। आज अपीलार्थी की ओर से कोई उपस्थित नहीं है। ऐसा प्रतीत होता है कि अपीलार्थी को इस अपील की सुनवाई में कोई रूचि नहीं है।

अत: प्रस्‍तुत अपील, अपीलकर्ता की अनुपस्थिति एवं पैरवी के अभाव में निरस्‍त की जाती है।

 
 (उदय शंकर अवस्‍थी)                                 (बाल कुमारी)                                                      

 

       पीठासीन सदस्‍य                                                   सदस्‍य

 

 

 

प्रदीप कुमार, आशु0 कोर्ट नं0-2 

 

 

 

      [HON'BLE MR. Udai Shanker Awasthi] PRESIDING MEMBER