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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1) in The Sugar Development Fund Rules, 1983

(1)All amounts received into the credit of the Fund shall be accounted for under [Major Head "8229 - Development and Welfare Fund", Minor Head "105 - Sugar Development Fund", or any other Major Head or Head of account that may be allocated for the purpose] [Substituted vide GSR 599 dated 30.07.2012.]