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[Cites 0, Cited by 0] [Section 46(4)] [Section 46] [Entire Act]

State of Tamilnadu - Subsection

Section 46(4)(c) in Tamil Nadu Pension Rules, 1978

(c)If in a rare case the wife herself happens to be a minor the death cum-retirement gratuity payable to her shall be paid to the person producing the guardianship certificate.