Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Bihar - Subsection Section 27(b) in Indira Gandhi Institute of Medical Sciences Act, 1984 (b)the powers and functions to be exercised and discharged by the Chairman of the Institute and the Chairman of the Governing Body;
