Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39C] [Entire Act] State of Karnataka - Subsection Section 39C(ii) in Karnataka Co-Operative Societies Act, 1959 (ii)undue influence as defined in clause (2) of the above section for the time being in force;
