Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Gujarat - Subsection Section 21(1) in Gujarat State Council for Physiotherapy Rules, 2013 (1)The scrutiny and counting of votes shall be undertaken by the Returning Officer at such time, on such day and at such place fixed under Rule 5.
