Calcutta High Court
Gyaniram & Sons Pvt. Ltd vs Concrete Developers Ltd on 7 April, 2010
Author: Pinaki Chandra Ghose
Bench: Pinaki Chandra Ghose
ORDER SHEET
G.A.No.3409 of 2005
APOT.No.685 of 2005
With
A.P.No.64 of 2005
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
Original Side
GYANIRAM & SONS PVT. LTD.
-Versus-
CONCRETE DEVELOPERS LTD.
Appearance:
Mr. Sayantan Basu, Adv.
...For the appellant.
Before:
The Hon'ble Justice PINAKI CHANDRA GHOSE
-And-
The Hon'ble Justice PRABHAT KUMAR DEY
Date: 7th April, 2010.
The Court: It is submitted on behalf of the appellant
that by an order dated 9th January, 2006 this matter was directed to
be heard by a Single Bench and the matter has already been
specially assigned before Jayanta Kumar Biswas, J.
In view thereof this matter stands released from this Bench.
Department and all parties concerned are to act on a xerox signed copy of this order on the usual undertakings. 2
Urgent certified xerox copy of this order, if applied for, be given to the parties subject to compliance with all requisite formalities.
(Pinaki Chandra Ghose, J.) ( Prabhat Kumar Dey, J.) A/s.