Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 346] [Entire Act]

State of Karnataka - Subsection

Section 346(3) in Karnataka Municipalities Act, 1964

(3)No contract not executed in the manner provided in this section shall be binding on the municipal council.