Section 11(1)(o) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

(o)to meet at such times and in such places as it considers necessary, provided that it shall hold meetings at least once in every two months;

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