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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(j) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(j)to confer honorary degrees or other academic distinctions on approved persons, in the manner and under conditions prescribed in the Statutes;