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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(viii) in Andhra Pradesh Common Entrance Test for entry into Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm. D Course Rules, 2011

(viii)"Engineering, Agriculture and Medical Common entrance Test of Association of Colleges" (herein after called EAMCET-AC) means the Examination conducted by Association(s) of Private Unaided Professional Colleges for assigning merit ranking to candidates which shall be the basis for admission into Engineering (including Technology), Pharmacy, Agriculture, Medical, Dental and Pharm.D Courses in Private Unaided Professional Colleges which have opted for EAMCET-AC".