Himachal Pradesh High Court
Hppcl & Another vs . Rajender Singh & Others on 14 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
HPPCL & another vs. Rajender Singh & others .
RFA No. 385 of 2018& CO No.16 of 2019 14.03.2022 Present: Mr. Shashi Shirshoo, Advocate, for the appellants.
Ms. Shashi Kiran, Advocate, vice Mr. Ajay Chauhan, Advocate, for respondents No. 1 to 8, 9(i) to 9(vi) and 10 to 14.
Mr. Hemant Vaid, Additional Advocate General, for respondents No. 15 and 16.
On r request applicants/appellants, CMP No.11385 of 2021 of matter learned is counsel adjourned, for enabling non the appellants to deposit the amount on or before 8.4.2022.
List on 18.4.2022.
(Vivek Singh Thakur) Judge March 14, 2022 (veena) ::: Downloaded on - 14/03/2022 20:14:11 :::CIS