Himachal Pradesh High Court
Abhishek Sharma vs . State Of H.P. on 3 January, 2024
Abhishek Sharma vs. State of H.P. .
Cr.MMO No. 1194 of 2023 03.01.2024 Present: Mr. Nitin Thakur & Mr. Udit Shaurya Kaushik, Advocates, for the petitioner.
Mr. Jitender Sharma, Additional Advocate General, for the respondent/State.
of List the matter after one week, as prayed for.
rt (Rakesh Kainthla) Judge January, 3rd , 2024 (saurav pathania) ::: Downloaded on - 03/01/2024 20:37:14 :::CIS