Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 136] [Entire Act] Union of India - Subsection Section 136(4) in The Oil Mines Regulations, 2017 (4)The agent or manager or in their absence the next senior most official of the mine shall accompany the Chief Inspector of Mines or Inspector during his inspection and note down immediately the contraventions pointed out by him on the spot.
