Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jammu & Kashmir High Court - Srinagar Bench

Ishfaq Amin Bhat vs Ut Of J & K And Ors on 23 February, 2021

Author: Vinod Chatterji Koul

Bench: Vinod Chatterji Koul

                                                             S. No. 107
                                                             Supplementary-2 Cause List
                      HIGH COURT OF JAMMU AND KASHMIR
                                AT SRINAGAR
                                                                 CrlM No. 177/2021
                                                            In WP (Crl) No. 161/2020

       Ishfaq Amin Bhat                                              .....Petitioner(s)

                                  Through: Mr. M. Ayoub Bhat, Advocate
              V/s
       UT of J & K and Ors.                                        ..... Respondent(s)

                                  Through: None


       Coram:        HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE

                                          ORDER

23.02.2021 This is an application seeking preponement of date fixed in WP (C) No. 161/2020.

For the reasons detailed in application, same is allowed and Registry is directed to list WP (C) No. 161/2020, on 01.03.2021 in supplementary cause list. CM disposed of.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 23.02.2021 "Manzoor"

MANZOOR UL HASSAN DAR 2021.02.25 11:57