Jammu & Kashmir High Court - Srinagar Bench
Ishfaq Amin Bhat vs Ut Of J & K And Ors on 23 February, 2021
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
S. No. 107
Supplementary-2 Cause List
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
CrlM No. 177/2021
In WP (Crl) No. 161/2020
Ishfaq Amin Bhat .....Petitioner(s)
Through: Mr. M. Ayoub Bhat, Advocate
V/s
UT of J & K and Ors. ..... Respondent(s)
Through: None
Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
23.02.2021 This is an application seeking preponement of date fixed in WP (C) No. 161/2020.
For the reasons detailed in application, same is allowed and Registry is directed to list WP (C) No. 161/2020, on 01.03.2021 in supplementary cause list. CM disposed of.
(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 23.02.2021 "Manzoor"
MANZOOR UL HASSAN DAR 2021.02.25 11:57