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State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

6. Irrigation Officer to carry out works on failure of pipe committee.

- If the pipe committee fails to carry out obligations on behalf of the land holders as required by or under this act, the Irrigation Officer may, after giving notice to the pipe committee, carryout the said obligations and recover the costs thereof from the land holders in the manner provided in section 5.