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Delhi High Court - Orders

Dera Ismail Khan House Building ... vs Government Of National Capital ... on 1 April, 2022

Author: Subramonium Prasad

Bench: Subramonium Prasad

                             $~A20
                             *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +     W.P.(C) 8985/2017
                                   DERA ISMAIL KHAN HOUSE BUILDING CO-OPERATIVE
                                   SOCIETY                                  ..... Petitioner
                                                      Through

                                                      versus

                                   GOVERNMENT OF NATIONAL CAPITAL TERRITORY DELHI
                                   & ORS                                  ..... Respondents
                                               Through Mr. G. S. Oberoi, ASC for DDA

                                   CORAM:
                                   HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                           ORDER

% 01.04.2022 It is already 5:00 PM. List on 05.08.2022.

SUBRAMONIUM PRASAD, J APRIL 1, 2022 Signature Not Verified Digitally Signed By:HARIOM SINGH KIRMOLIYA Signing Date:05.04.2022 18:36:29