Delhi High Court - Orders
Dera Ismail Khan House Building ... vs Government Of National Capital ... on 1 April, 2022
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~A20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8985/2017
DERA ISMAIL KHAN HOUSE BUILDING CO-OPERATIVE
SOCIETY ..... Petitioner
Through
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY DELHI
& ORS ..... Respondents
Through Mr. G. S. Oberoi, ASC for DDA
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 01.04.2022 It is already 5:00 PM. List on 05.08.2022.
SUBRAMONIUM PRASAD, J APRIL 1, 2022 Signature Not Verified Digitally Signed By:HARIOM SINGH KIRMOLIYA Signing Date:05.04.2022 18:36:29