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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2) in The Telecommunications Act, 2023

(2)The measures may include collection, analysis and dissemination of traffic data that is generated, transmitted, received or stored in telecommunication networks.Explanation.-For the purposes of this sub-section, the expression “traffic data” means any data generated, transmitted, received or stored in telecommunication networks including data relating to the type, routing, duration or time of a telecommunication.