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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Greater Bengaluru City Corporation -

Section 2(c) in Bangalore Metropolitan Region Development Authority Act, 1985

(c)"Bangalore Metropolitan Region" means the area comprising the Bangalore District and [Bangalore Rural District] [Substituted by Act 8 of 2005 w.e.f. 23.03.2005.] and such other areas as the State Government may, from time to time, by notification, specify;