Delhi High Court - Orders
J.S.Thakur vs Uoi & Ors on 7 July, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~R98
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3216/2006
J.S.THAKUR ..... Petitioner
Through: None
versus
UOI & ORS ..... Respondents
Through: Mr. Ruchir Mishra, Mr. Mukesh Kr.
Tiwari, Advocates
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 07.07.2022
1. The present petition is of the year 2006. It is unfortunate that there is no appearance on behalf of the Petitioner today.
2. In the interest of justice, no adverse orders are being passed today.
3. Let Court Notice be issued to the Petitioner as well as the Counsel for the Petitioner informing them about the next date of hearing.
4. List on 26.09.2022.
5. It is made clear that if there is no appearance on behalf of the Petitioner even on the next date of hearing, this Court will proceed ahead with the matter and pass appropriate Orders.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J JULY 07, 2022/Rahul Signature Not Verified Digitally Signed By:SHAZAAD ZAKIR Signing Date:11.07.2022 16:04:03