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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Uttar Pradesh - Subsection

Section 49(2)(i) in U.P. E-Court Fees Rules, 2016

(i)Court Fees Type Collection report - Showing category of document-wise monthly Court Fees collections of any calendar year for any/all collecting branches/offices of the Central Record-keeping Agency and the Authorized Collection Centers;