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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

NCT Delhi - Subsection

Section 22(2)(VII) in The Delhi Maintenance and welfare of Parents and Senior Citizens Rules, 2009

(VII)the register referred to in clause (VI) shall be kept available for public inspection, and every officer inspecting a police station shall invariably review the status as reflected in the register.