Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(6)] [Section 16] [Entire Act] State of Rajasthan - Subsection Section 16(6)(b) in Rajasthan Rehabilitation of Beggars or Indigents Act, 2012 (b)tender advice to the State Government, particularly in respect of recognition of service organization;