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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(3) in Jharkhand Single Window Clearance Act, 2015

(3)The Committee may assign or revoke the functions/powers to the Single Window Clearance Committee and District Executive Committee within the powers/functions assigned under this Act or by the Governing Body for effective implementation of this Act.