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State of Rajasthan - Section

Section 270 in Rajasthan Panchayati Raj Rules, 1996

270. Inviting of applications.

- On a requisition for direct recruitment to the service having been made by the Panchayat Samiti on the Zila Parishad to the District Establishment Committee, applications shall be invited by the Committee through open advertisement in daily news paper having wide circulation.