Rajasthan High Court - Jodhpur
M/S. Ravi Infrabuild Projects Pvt. Ltd vs Union Of India And Ors on 7 February, 2023
Bench: Sandeep Mehta, Rajendra Prakash Soni
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Writ Petition No. 2471/2014
M/s. Shri Banna Lal Jat
----Petitioner
Versus
Union Of India And Ors.
----Respondent
Connected With
D.B. Civil Writ Petition No. 797/2014
M/s. Ravi Infrabuild Projects Pvt. Ltd.,
----Petitioner
Versus
Union Of India And Ors.
----Respondent
For Petitioner(s) : Mr. Ayush Goyal associate to
Mr. Vinay Kothari
For Respondent(s) : None present
HON'BLE MR. JUSTICE SANDEEP MEHTA
HON'BLE MR. JUSTICE RAJENDRA PRAKASH SONI Order 07/02/2023 Shri Ayush Goyal associate to Shri Vinay Kothari, Advocate, placed reliance on Supreme Court judgment in the case of Union of India & Anr. vs. Mohit Mineral Pvt. Ltd. : (2019) 2 SCC 599 and urges that this writ petition is not required to be heard before Division Bench because the issue of cess is involved and not the issue of tax in this matter.
Office to check and proceed.
(RAJENDRA PRAKASH SONI),J (SANDEEP MEHTA),J 105 & 106-/Devesh/-
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