Section 8 in The Companies (Temporary Restrictions On Dividends) Act, 1974
8. Act to have overriding effect.
The pro- visions of this Act shall have effect notwithstanding anything inconsistent therewith contained in the Companies Act, 1956 , (1 of 1956 ) or in any other enactment (other than this Act) or in any contract or instrument having effect by virtue of any enactment other than this Act.
