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[Cites 0, Cited by 3] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(61) in Maharashtra Public Universities Act, 2016

(61)"teacher" means full-time approved professor, associate professor, assistant professor, reader, lecturer, librarian, principal, Director of an institution, Director of Knowledge Resource Centre, Director of Centre of Lifelong Learning and Extension, deputy or assistant librarian in the university, college librarian, Director or instructor of physical education in any university department, conducted, affiliated or autonomous college, autonomous institution or department or recognized institution of the university ;