Section 867 in Rules of the High Court of Judicature for Rajasthan, 1952
867. Application to be numbered, initialled and registered.
- The Superintendent or one of his assistants shall number and initial the application and enter it in a register in which the following entries shall be made, namely:-(a)Serial number of the application and the nature of inspection (ordinary or urgent);(b)particulars of the record or paper inspected;(c)date of the order of inspection;(d)date of inspection;(e)name of each person inspecting the record;(f)the date of receipt of record or paper and the date of its return;and(g)remarks, if any.
