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[Cites 0, Cited by 0] [Section 284] [Entire Act]

State of West Bengal - Subsection

Section 284(2) in The West Bengal Motor Vehicles Rules, 1989

(2)Every part of a producer fitted to a motor vehicle shall be firmly and securely fixed in place, and all pipes, valves, joints and hopper lids or covers shall at all times be maintained in gas-tight condition.