Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] Union of India - Subsection Section 34(b) in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019 (b)Each segregated fund shall have identified assets representing the investments of such segregated funds.
