Supreme Court - Daily Orders
Competition Commission Of India . vs Google Llc on 24 April, 2017
Bench: Dipak Misra, A.M. Khanwilkar
ITEM NO.22 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
8247-8248/2017
(Arising out of impugned final judgment and order dated 27/04/2015
in WPC No. 7084/2014 27/04/2015 in LPA No. 733/2014 passed by the
High Court of Delhi at New Delhi)
COMPETITION COMMISSION OF INDIA Petitioner(s)
VERSUS
GOOGLE INC AND ORS Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 24/04/2017 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Petitioner(s) Mr. Vaibhav Gaggar, Adv.
Mr. Arjun Krishnan, Adv.
Mr. Ankur Singh, Adv.
Mr. Mishra Saurabh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the question of limitation as well as on the special leave petition.
(Gulshan Kumar Arora) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2017.04.25
11:39:04 IST
Reason: