Section 294(2)(g) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

[Cites 0, Cited by 0] [Section 294(2)] [Section 294] [Entire Act]

(g)the manner in which the [Land Management Committee] [Substituted by U.P. Act No. 37 of 1958.] shall exercise powers under Section 283;

Legal Document View