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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax Central 2 vs Subhash Khattar on 13 August, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.27                                  COURT NO.5                     SECTION XIV

                                       S U P R E M E C O U R T O F        I N D I A
                                               RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25530/2018

     (Arising out of impugned final judgment and order dated 25-07-2017
     in ITA No. 60/2017 passed by the High Court Of Delhi At New Delhi)

     PR. COMMISSIONER OF INCOME TAX CENTRAL 2                                    Petitioner(s)

                                                         VERSUS

     SUBHASH KHATTAR                                                             Respondent(s)

     (FOR ADMISSION and I.R. and IA No.107274/2018-CONDONATION OF DELAY
     IN FILING )

     Date : 13-08-2018 This petition was called on for hearing today.

     CORAM :                   HON'BLE MR. JUSTICE A.K. SIKRI
                               HON'BLE MR. JUSTICE ASHOK BHUSHAN


     For Petitioner(s)                     Mr. A.N.Nadkarni, ASG
                                           Mr. Devashish Bharuka, Adv.
                                           Mr. Arijit Prasad, Adv.
                                           Mrs. Anil Katiyar, AOR
                                           Mr. Aditya Singhal, Adv.
     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Delay condoned.

Issue notice.

Tag along with C.A. No. 14250/2015 and other connected matters, if any.

(ASHWANI THAKUR) (RAJINDER KAUR) COURT MASTER (SH) Signature Not Verified COURT MASTER Digitally signed by ASHWANI KUMAR Date: 2018.08.14 15:48:36 IST Reason: