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[Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(3)(b) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

(b)shall be deemed to be a court for the purposes of sections 345 and 346 of the Code of Criminal Procedure, 1973.