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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(5) in The Orissa Special Armed Police Act, 1946

(5)"Assistant Commandant" means a person appointed by the Provincial Government to be an Assistant Commandant of Special Armed Police, and includes an Assistant or Deputy Superintendent of Police not in charge of the civil police of a district or of a subdivision; and